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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(vii) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992

(vii)If the Cane growers or the societies in the assigned are not willing to enter into agreements to supply or fail to supply the requisite quantity of cane, the occupier of the factory may, after giving notice in form VII, purchase the balance of the cane required by him from outside the assigned area, if permitted by the Cane Commissioner.