Calcutta High Court (Appellete Side)
Sc W. P. No. 8278 (W) Of 2014 Chhabi Sen vs The State Of West Bengal & Ors on 10 June, 2014
Author: Dipankar Datta
Bench: Dipankar Datta
1
3 10.6.14
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42
Sc W. P. No. 8278 (W) OF 2014 Chhabi Sen
- vs.-
The State of West Bengal & Ors.
With
W. P. No. 15170 (W) OF 2014 Malati Sur
- vs.-
The State of West Bengal & Ors.
------------
Mr. Bidyut Kiran Mukherjee Mr. Abdul Hamid Mr. Ganga Prasad Mukherjee.
.....For the Petitioner in W.P. No. 8278 (W) OF 2014. Mr. Ujjal Roy .....For the Petitioner in W.P. No. 15170 (W) OF 2014. Mr. Samrat Sen Mr. Moloy Roy.
....For the State.
Since issues involved in these two writ petitions are related, the same have been heard together.
I have heard learned advocates appearing for the parties. To enable learned advocate appearing for the petitioner in W.P. No.15170 (W) of 2014 to address the Court further, hearing of these two writ petitions stands adjourned till next Monday (16.6.2014).
Put up the writ petitions on that date under the heading 'New Motion'.
(Dipankar Datta,J.)