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[Cites 0, Cited by 0] [Section 37C(4)] [Section 37C] [Entire Act]

State of Rajasthan - Subsection

Section 37C(4)(ii) in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

(ii)66½% in the case of jagirdars having an income above Rs.5,000/ - and below 30,000/- per annum.