Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Orissa Motor Transport Workers' Rules, 1966 3. Exclusion of interruptions from running time. - Any interruption for a period exceeding ten minutes shall be excluded from running time.Chapter-II Registration of motor transport undertakings
