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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(3) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(3)"Bye-pass" means a road provided as a permanent diversion to a scheduled road, whether such diversion is situated within or without the limits of a local authority and whether it is constructed before or after the commencement of this Act;