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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(a) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(a)accumulations of dirt and refuse shall be removed daily by sweeping or by any other effective method from the floors and passages of work-rooms and from staircase and passages and disposed of in a suitable manner;