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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 94(1)(iii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(iii)delegation of powers, duties and functions to the officers and servants, appointment, pay punishment, pensions, gratuities, leave allowances, contribution by them to any provident fund which may be established for the benefit of such officers and servants and other conditions of service;