Section 2(z) in Bhagwant Global University Act, 2016
(z)"State" means State of Uttarakhand;(za)"Statutes", "Rules" and "Ordinances" means respectively the "Statutes", "Rules" and "Ordinances" of the University made under this Act;(zb)"Study Centre" means a centre established, maintained or recognized by the University for the purpose of advising, counselling or for rendering any other assistance required by the students;(zc)"Teacher" means a Professor/Dean, Associate Professor, Assistant Professor/Lecturer or such other person as may be appointed for imparting instruction of conducting research in the University or in Constituent Colleges and institution and includes the Principal/Dean of the Constituent College;(zd)"U.G.C." means the University Grant Commission established under the University Grant Commission Act, 1956;(ze)"University" means "Bhagwant Global University" under this Act;(zf)"Bodies" means the bodies of the University constituted by the relevant authorities;(zg)"Visitor" means the Visitor of the University.
