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State of Punjab - Section

Section 7 in Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005

7. Providing of assistance to the Chief Wildlife Warden or the authorized officer.

- [Section 64(2)(f)] - It shall be the duty of the person making declaration or his duly authorized agent to provide assistance to the Chief Wildlife Warden or the officer authorized by the State Government, as the case may be, while he makes verification of the premises where captive animals, animal articles, trophies or uncured trophies are kept.