Supreme Court - Daily Orders
M/S Tuf Metallurgical Pvt. Ltd vs Gaurav Agrawal on 1 December, 2025
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ITEM NO.52 COURT NO.7 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.35705/2023
[Arising out of impugned final judgment and order dated 06-05-2022
in COMA No. 1/2022, 24-07-2023 in COMA No. 1/2022 and order dated
24-08-2023 in COMA No. 1/2022 passed by the High Court of
Chhatisgarh at Bilaspur]
M/S TUF METALLURGICAL PVT. LTD. Petitioner(s)
VERSUS
GAURAV AGRAWAL & ORS. Respondent(s)
(IA No. 189030/2023 - ADDITION / DELETION / MODIFICATION PARTIES
IA No. 189026/2023 - CONDONATION OF DELAY IN FILING IA No.
189028/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA
No. 193029/2023 - EXEMPTION FROM FILING O.T. IA No. 189029/2023 -
EXEMPTION FROM FILING O.T. IA No. 219860/2024 - PERMISSION TO FILE
APPLICATION FOR DIRECTION IA No. 193023/2023 - PERMISSION TO PLACE
ADDITIONAL FACTS AND GROUNDS)
Date : 01-12-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) :
Mr. Nikhil Goel, Sr. Adv.
Mr. Atul Shankar Vinod, AOR
Ms. Riddhi Jain, Adv.
Mr. Aditya Koshy Roy, Adv.
Mr. Dileep Pillai, Adv.
Mr. Kannan Gopal Vinod, Adv.
For Respondent(s) :
Mr. Purvish J. Malkan, Sr. Adv.
Mr. Ashutosh Ghade, AOR
Ms. Saloni Meshram, Adv.
Ms. Sansriti Pathak, Adv.
Ms. Aastha Singh, Adv.
Signature Not Verified
Mr. Bhakti Vardhan Singh, Adv.
Mr. Nachiketa Joshi, Adv.
Digitally signed by
VISHAL ANAND
Date: 2025.12.01
18:10:54 IST
Reason: Mr. Bhuvan Kapoor, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Sudarshan Lamba, AOR
Mr. Prashant Singh, AOR
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Mr. R. K. Srivastava, Adv.
Mr. I.P.S. Oberoi, Adv.
Mr. Maibam Nabaghanashyam Singh, AOR
Ms. Dhwani Srivastava, Adv.
Mr Apoorv Shukla, AOR
Ms. Prabhleen A. Shukla, Adv.
Mr. Jayunt Rao Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks on a non-miscellaneous day.
(VISHAL ANAND) (POOJA SHARMA) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)