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State of Goa - Section

Section 14 in The Goa, Daman and Diu School Education Rules, 1986

14. Provision for Remedial teaching.

- The Director of Education may make or cause to make special provisions for remedial teaching, in respect of the students of aided schools, suffering from remedial deficiencies in studies. This remedial teaching shall be for the benefit of the weaker students and the provision for extra time shall be made for the benefit of these students by the Aided schools, without any additional financial burden on the Government and the directives issued in this behalf, by the Director of Education shall be binding on the aided schools and they shall be final.