Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Kerala - Subsection

Section 54(3) in Kerala University Act, 1974

(3)It shall be the duty of the manager to give effect to the decisions of the unitary management or the corporate management, as the cases may be.