Section 7(4)(b) in Tamil Nadu Marine Fishing Regulation Act, 1983

[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(b) in Tamil Nadu Marine Fishing Regulation Act, 1983

(b)the condition of the fishing vessel including the accessories and fishing gear with which it is fitted;

(bb)[ the condition of sea safety, surveillance and communication system in the fishing vessel as may be prescribed for such fishing vessel; [Substituted by Act No. 18 of 2017.]

(bbb)any dues or charges to be remitted to the Government by the owner of the fishing vessel;]

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State of Tamilnadu - Subsection

Section 7(4)(b) in Tamil Nadu Marine Fishing Regulation Act, 1983