Section 130(2)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

(c)the proceeds (after deductions as may be prescribed) of the cesses in the District authorized by sections 144, 146, 151 or 152.

Legal Document View