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State of Assam - Section

Section 57 in Instructions Relating to Liquor

57. Register of duty and cost price.

- A register in a prescribed form will be kept at all district and sub-divisional offices showing the duty and cost price of country spirits.Payment of cost price to contractors. - At the end of each month the column "cost price" should be totalled and the total amount should be paid to the contractors. The date of payment should also be noted.