Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(7) in The Punjab Affiliated Colleges (Security of Service) Rules, 1978

(7)The employee may take the assistance of any other employee to present the case on his behalf but may not engage a legal practitioner for the purpose, unless the presenting officer appointed by the Managing Committee is a legal practitioner or the Managing Committee, having regard to the circumstances of the case, so permits.