Bombay High Court
Ambojini Property Developers Pvt. Ltd. ... vs Ask Investment Managers Pvt. Ltd. And ... on 10 October, 2019
Author: S.C. Gupte
Bench: S.C. Gupte
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 705 OF 2018
Ambojini Property Developers Pvt. Ltd. And 3 ....Petitioner
Ors.
V/S
Ask Investment Managers Pvt. Ltd. And Anr. ....Respondent
None for the parties.
CORAM : S.C. GUPTE, J DATE : 10th October, 2019 P.C. :
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