Karnataka High Court
Mamtha C N vs The State Of Karnataka on 7 December, 2020
Author: P.S.Dinesh Kumar
Bench: P.S. Dinesh Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF DECEMBER, 2020
BEFORE
THE HON'BLE MR.JUSTICE P.S. DINESH KUMAR
WRIT PETITION No.1568 OF 2020 (CS-EL/M)
BETWEEN:
1. Mamtha C.N
W/o SreedarGowd
Age About 34 years
GUHPS Dodamgatta
BhadravathiTaluk
Shivamogga District-577245
2. Sumithramma
W/o GaddigeSwmay
Age About 44 years
GUHPS Tank Mohalla
BhadravathiTaluk
Shivamogga District-577245
3. GovindaSawamy P.C
S/o Chikkakariyappa
Age About 45 years
GLPS Belaki
BhadravathiTaluk
Shivamogga District-577245
4. Victory C Byelaw
W/o Bhotel Minter
Age About 48 years
GLPS Dairy Circle
BhadravathiTaluk
Shivamogga District-577245
5. S.K Mohan
S/o Sangappa
2
Age About 42 years
GUHPS Kadadakatte
BhadravathiTaluk
Shivamogga District-577245
6. Radamma J
W/o Jayaram
Age About 50 years
GLPS Majjegenahalli
BhadravathiTaluk
Shivamogga District-577245
7. Shobha C.N
W/o Devaraj
Age About 40 years
GUHPS Padmenahalli
BhadravathiTaluk
Shivamogga District-577245
8. Jenamma
W/o Chandrashekar
Age About 39 years
GLPS Jedikatte
BhadravathiTaluk
Shivamogga District-577245
9. Kavari
W/o Mani
Age About 50 years
GTHPS Vishwanagar
BhadravathiTaluk
Shivamogga District-577245
10.Savithramma
W/o Ramegowda K.C
Age About 48 years
GHPS Vishwanagar
BhadravathiTaluk
Shivamogga District-577245
11.Thriveni Y.S
W/o Sathiesha
Age About 42 years
3
GHPS Kallihal
BhadravathiTaluk
Shivamogga District-577245
12.Vijaykumar D
W/o Divakar
Age About 49 years
GLPS Bhommanakatte
BhadravathiTaluk
Shivamogga District-577245
13.Sheela G
W/o Gangadharappa
Age About 39 years
GHPS Marashattyhalli
BhadravathiTaluk
Shivamogga District-577245
14.Bharathi D
W/o Basavarajappa R
Age About 43 years
GHPS Kudalagere
BhadravathiTaluk
Shivamogga District-577245
15.Bharathi H
W/o Kantharaju
Age About 44 years
GLPS Atagari Camp
BhadravathiTaluk
Shivamogga District-577245
16.Badiya Naik
S/o KandyaNaik
Age About 38 years
GHPS Kallihal
BhadravathiTaluk
Shivamogga District-577245
17.Omkaraiah
S/o Maralaiah
Age About 58 years
GLPS Kodihosur
4
BhadravathiTaluk
Shivamogga District-577245
18.Vinu Magesh S
S/oPrasanna Kumar
Age About 34 years
GTHPS Vishwanagar
BhadravathiTaluk
Shivamogga District-577245
19.Nagaraj S.P
S/o Boregowda
Age About 58 years
GLPS Honnehatti
BhadravathiTaluk
Shivamogga District-577245
20.Mohan Raj S.A
S/o Ananthachar S
Age About 58 years
GHPS Gonibeedu
BhadravathiTaluk
Shivamogga District-577245
21.Manjulamma N.J
W/o Gopalakrishna
Age About 45 years
GHPS Nellisara
BhadravathiTaluk
Shivamogga District-577245
22.Thara L
W/o Hanumanthappa V.M
Age About 47 years
GLPS Ranganathapura
BhadravathiTaluk
Shivamogga District-577245
23.Solomi Elizabeth
W/o Immanuel Jarz
Age About 49 years
GHPS Sriramanagar
5
BhadravathiTaluk
Shivamogga District-577245
24.Hanumanthappa
S/o Doddanagappa
Age About 45 years
GLPS Siddanamatti
BhadravathiTaluk
Shivamogga District-577245
25.Sudhindra Reddy S.T
S/o Thimmareddy
Age About 42 years
GHPS Baballi
BhadravathiTaluk
Shivamogga District-577245
26.Devendrappa
S/o Rangappa
Age About 40 years
GLPS SIddaramatti
BhadravathiTaluk
Shivamogga District-577245
27.Chennakeshava S
S/o Seenappa
Age About 42 years
GHPS Aralihalli
BhadravathiTaluk
Shivamogga District-577245
28.Shobha D
W/o Rudresh
Age About 40 years
GHPS Baballi
BhadravathiTaluk
Shivamogga District-577245
29.Manunath V.C
S/o Chowdappa
Age About 42 years
GHPS Guddadaneralekere
BhadravathiTaluk
6
Shivamogga District-577245
30.Purnima R.S
W/o Mohan Kumar
Age About 40 years
GHPS Sriramanagar
BhadravathiTaluk
Shivamogga District-577245
31.Latha S.K
W/o Sreedhar H
Age About 40 years
GHPS Sreeramanagar
BhadravathiTaluk
Shivamogga District-577245
32.Parvathamma N
W/o Jayappa C
Age About 53 years
GHPS Balemaranahalli
BhadravathiTaluk
Shivamogga District-577245
33.Panchakshari
S/o Narasappa
Age About 42 years
GLPS REamanakoppa
BhadravathiTaluk
Shivamogga District-577245
34.Savitha H.C
W/o Vishwanatha B.H
Age About 40 years
GLPS Holegangur
BhadravathiTaluk
Shivamogga District-577245
35.Sharadha
W/o Premkumar
Age About 48 years
GLPS Holegangur
BhadravathiTaluk
Shivamogga District-577245
7
36.Rudresh V
S/o Veerabhadrappa
Age About 46 years
GULPS Gondhi
BhadravathiTaluk
Shivamogga District-577245
37.Geetha G
W/o Umesh
Age About 40 years
GHPS Siriyur
BhadravathiTaluk
Shivamogga District-577245
38.Premamma
W/o Basavaraju
Age About 50 years
GHPS Bhommanakatte
BhadravathiTaluk
Shivamogga District-577245
39.Anuradha
W/o Bettegowda
Age About 56 years
GHPS Lower Circle
BhadravathiTaluk
Shivamogga District-577245
40.Rupa R.S
W/o Swami Lingappa
Age About 39 years
GHPS D.G HalliBhadravathi
BhadravathiTaluk
Shivamogga District-577245 ...Petitioners
(By Shri T.B.Sandesh, Advocate)
AND:
1. The State Of Karnataka
Department of Co-operation
8
M.S Building
Dr. B.R Ambedkar Veedhi
Bengaluru-01.
Represented by its Secretary
2. The Co-operative Election Authority
3rd Floor, T.T.M.C 'A' Block
Shanthi Nagar
Bengaluru-560027
Represented by its Secretary.
3. District Election officer
And Deputy Registrar of
Co-Operative Societies
Shivamogga
Shivamogga District - 577201.
4. Assistant Registrar of
Co-operative Societies
Shivamogga Sub-Division
Shivamogga District-577201
5. The Returning Officer
Bhadravthi Taluk Primary and High School
Teachers Credit Co-operative Society Ltd.,
Bhadravthi Taluk, Shivamogga District-577245
6. BhadravthiTaluk Primary and High School
Teachers Credit Co-operative Society Ltd.,
Bhadravthi Taluk, Shivamogga District-577245
Represented by its CEO ...Respondents
(By Smt. Niloufer Akbar, AGA for R.1, 3, 4 & 5;
Shri G.V.Shashikumar, Advocate for R.2)
This writ petition is filed under articles 226 and 227 of the
Constitution of India praying to declare that section 20(2)(a-iv)(a-v)
the Karnataka Co-operative Societies Act is ultra vires the legislative
competence and article 243ZI and 243ZO of the Constitution of India
and etc.,
9
This writ petition coming on for preliminary hearing in 'b' group
this day, the Court made the following:
ORDER
Heard Shri.T.B.Sandesh, learned advocate for the petitioners, Smt. Niloufer Akbar, learned AGA for the State and Shri G.V.Shashi Kumar, learned advocate for respondent No.2.
2. Shri Sandesh submits that elections have already been conducted. Therefore, this petition is rendered infructuous and accordingly prayed for its dismissal. He has filed a memo of even date to the said effect. Memo is placed on record.
3. In the circumstances, the petition is accordingly dismissed as having become infructuous.
No costs.
Sd/-
JUDGE AV