Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Telangana - Subsection Section 6(1) in Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 (1)Any donation of money to any educational institution, shall be made only in such manner as may be prescribed and not otherwise.
