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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(u) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

(u)a constant supply of clean hot water shall be available in the slaughter hall and workrooms during working hours and the hot water required for frequent sterilising of equipment shall not be less than 82 degree celsius;