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State of Tamilnadu - Section

Section 25B in Tamil Nadu Homeopathy Council Regulations, 1973

25B. [ [Added by No. 400/TNHC/80 published in Notification SRO C 22/86.]

Applications, if any, for extension shall be made by the employee sufficiently early and, subject to his being physically and otherwise fit, the Council shall not grant extension to any employee for more than a year at a time, and no more than two such extensions shall be given to an. employee under any circumstances. No employee shall be retained in service inclusive of extensions beyond the date on which he attains 62 years of age.]