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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Telangana - Subsection

Section 95(3) in Telangana Panchayat Raj Act, 2018

(3)If any person contravenes the provisions of this section, the Gram Panchayat shall fill up the hole or remove the obstruction or cause the hole or obstruction to be lighted, as the case may be, and may recover the cost of so doing from such person along with penal charges as prescribed.