Supreme Court - Daily Orders
Shaikh Afsar Nawaboddin vs The State Of Maharashtra on 11 December, 2019
ITEM NO.62 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJIV KALRA
Petition(s) for Special Leave to Appeal (C) No(s). 10085/2019
SHAIKH AFSAR NAWABODDIN Petitioner(s)
VERSUS
THE STATE OF MAHARASHTRA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.65314/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.65315/2019-EXEMPTION FROM
FILING O.T. )
Date : 11-12-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sudhanshu S. Choudhari, AOR
Mr. Yogesh S. Kolte, Adv.
Mr. Mahesh Shinde, Adv.
For Respondent(s)
Mr. Anjani Kumar Jha, AOR
Mr. Hitesh Kumar Sharma, Adv.
Mr. S. K. Rajora, Adv.
Mr. Nishant R. Katneshwarkar, AOR
Mr. Seshatalpa Sai Bandaru, Adv.
Ms. Bharti Tyagi, AOR
Mr. R. C. Sharma, Adv.
Mr. Ram Kripal Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Appearance :Ld. counsel for petitioner is present.
Ld. Counsel for respondent is present.
Service is complete upon respondent Nos. 1, 2 and 5, but no one has entered appearance on their behalf. However, Mr. S. S. Bandaru, Ld. Counsel on behalf of Mr. Nishant R. Katneshwarkar, Ld. Signature Not Verified Digitally signed by MADHU GROVER Date: 2019.12.13 Advocate-on-Record undertakes to appear for Respondent No. 1. He 10:56:48 IST Reason:
seeks and is given one week time to file the vakalatnama and four weeks time to file the counter affidavit. ITEM NO.62 REGISTRAR COURT. 2 SECTION IX Ms. Bharti Tyagi, Ld. Advocate-on-Record undertakes to appear for Election Commission, Maharashtra. She seeks and is given one week time to file the vakalatnama and four weeks time to file the counter affidavit.
Respondent Nos. 3 and 6 are granted four weeks’ time, to file the counter affidavit.
Ld. counsel for the petitioner is directed to take fresh steps in respect of respondent No. 4 within two weeks.
List again on 18.02.2020.
RAJIV KALRA Registrar pm