Section 36(4)(b) in The Assam Co-operative Societies Rules, 1953

[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

(b)an annual statement of accounts which shall include-

(i)cash account;

(ii)balance sheet;

(iii)trading account (if any);

(iv)profit and loss account; and

(v)profit and loss appropriation account;

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