Bombay High Court
Dennis George Fernandes Being C A Of Ruby ... vs Bernie Umesh Khanna Alias Bernie Khanna on 27 February, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
P8.TPL.3486.2026.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
TESTAMENTARY PETITION (L) NO. 3486 OF 2026
Bernie Umesh Khanna alias Bernie Khanna .. Deceased
Dennis George Fernandes, being C.A. of Ruby
Fernandes D/o Frank Williamson .. Petitioner
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Ms. Bhakti Patil a/w. Mr. Prabhu Velar, Advocates i/by Kishor G.
Chavan for Petitioner.
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CORAM : MILIND N. JADHAV, J.
DATE : FEBRUARY 27, 2026
P.C.:
1. Not on Board. Mentioned by way of filing praecipe dated 27.02.2026. Perused the praecipe.
2. Heard Ms. Patil, learned Advocate for Petitioner.
3. In view of averments made in paragraph No.10, the objection No.1 in requisition dated 09.02.2026 stands dispensed with.
4. Department to proceed further in accordance with law.
5. Praecipe is disposed.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT SAWANT Date:
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