Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 113 in Jammu and Kashmir Municipal Corporation Act, 2000 113. Notice of completion of scheme. - The Government shall, by notification in the Government Gazette, declare the date on which a scheme shall be deemed to have been completed.
