Andhra Pradesh High Court - Amravati
Vadlamudi Venkaiah Venkateshwarlu And ... vs The State Of Andhra Pradesh And Another on 17 July, 2019
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MONDAY, THE TWENTY SECOND DAY OF JULY,
TWO THOUSAND AND NINETEEN
:PRESENT:
THE HONOURABLE SRI JUSTICE D.V.S.S.SOMAYAJULU
I.A.No.1 OF 2018
IN
CRLP NO: 10285 OF 2018
Between:
1. Vadlamudi Venkaiah @ Venkateshwarlu, S/o. Potharaju,
2. Vadlamudi Nagaraju, S/o. Srinivasa Rao,
...Petitioners/Accused
AND
1. The State of Andhra Pradesh, Represented by Public Prosecutor, Hon'ble High
Court, Hyderabad.
...Respondent
2. Vadlamudi Seshaiah, S/o. late Pothuraju, aged about 51 years, Occ:
Cultivation, Inkollu Village, Inkolu Mandal, Prakasam District.
...Respondent/Complainant
(Respondents in-do-)
Petition under Section 482 of Cr.P.C. praying that in the circumstances stated
in the Crl.P., the High Court may be pleased to stay of all further proceedings
including the appearance of the Petitioners in C.C.No.166 of 2017 on the file of the
Judicial First Class Magistrate, Parchur, Prakasam District, pending disposal of
CRLP No.10285 of 2018 on the file of the High Court.
The petition coming on for hearing, upon perusing the petition and memo of
grounds filed in Crl.P., and order of High Court dated 27-09-2018 & 14-12-2018
made in IA. No. 1 of 2018 and upon hearing the arguments of Sri M.S.N. Prasad,
Advocate for the Petitioners, and of Public Prosecutor High Court of A.P for
Respondent No.1, and Sri Marri Venkata Ramana, Advocate for Respondent No.2, the
Court made the following
ORDER:
Post on 03-09-2019.
Interim order granted earlier is extended till then.
ASSISTANT REGISTRAR //TRUE COPY// For ASSISTANT REGISTRAR To
1. The Judicial Magistrate of First Class, Parchur, Prakasam District.
2. One CC to Sri M.S.N. Prasad, Advocate (OPUC)
3. Two CCS to Public Prosecutor, High Court ,A.P (OUT)
4. One Spare copy DD -2- HIGH COURT DVSS,J DATE: 22-07-2019 NOTE: Post on 03-09-2019 ORDER I.A.No.1 OF 2018 IN CRLP NO: 10285 OF 2018 EXTENSION OF INTERIM ORDER -3- DD 23.07.2019 HIGH COURT DVSS,J DATE: 22-07-2019 NOTE: Post on 03-09-2019 ORDER I.A.No.1 OF 2018 IN CRLP NO: 10285 OF 2018 EXTENSION OF INTERIM ORDER