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[Cites 0, Cited by 0] [Section 8A(3)] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(3)(e) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

(e)to call for information from any person or authority for the purpose of satisfying itself whether there has been any contravention of any provision of this Act or any rule or order made or direction issued thereunder;