Supreme Court - Daily Orders
Union Of India vs Shyam Kumar Choudhary on 27 September, 2019
Bench: Rohinton Fali Nariman, V. Ramasubramanian
ITEM NO.17 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 31539/2019
(Arising out of impugned final judgment and order dated 09-04-2019
in WP(C) No. 1358/2017 passed by the High Court Of Delhi At New
Delhi)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SHYAM KUMAR CHOUDHARY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.144467/2019-CONDONATION OF DELAY
IN FILING)
Date : 27-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. K.L. Janjani, Adv.
Mr. S.K. Singhania, Adv.
Mr. Manish, Adv.
Ms. Tanisha Samanta, Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.09.27 16:30:58 IST Reason: