Section 2 in The M.P. Pashu (Niyantran) Adhiniyam, 1976
2. Definitions.
- In this Act, unless the context otherwise requires :-(a)"cattle" means any of the animals specified in the Schedule;(b)"corporation" means any body corporate constituted or registered under any enactment for the time being in force and includes a company, firm or other association of individuals;(c)"director" in relation to a firm means a partner in the firm;(d)"notified order" means an order notified in the Official Gazette.
