Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(1) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999 (1)The tax under this Act shall be paid in such manner and in such instalments, if any, and within such time, as may be prescribed.
