Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 394(4)] [Section 394] [Entire Act] Union of India - Subsection Section 394(4)(a) in The Companies Act, 1956 (a)"property" includes property, rights and powers of every description; and "liabilities" includes duties of every description; and