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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(a) in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

(a)Offers of appointment to candidates on the select list will be issued on the basis of merit shown in the select list clearly specifying a time limit within which the candidate must join service. This time limit may be further extended by the Appointing Authority.