Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Andhra Pradesh - Subsection Section 86(5) in Andhra Pradesh Capital Region Development Authority Act, 2014 (5)The provisions of this section shall not apply to any operational construction undertaken by the Central Government or a State Government.
