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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(xv) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(xv)not misuse his position as employee of the Commission and not take decisions in order to derive financial or material benefits for himself, his family or his friends;