Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Jammu-Kashmir - Subsection Section 21(a) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 (a)make or manufacture any weight or measure unless such weight or measure conforms to the standards established by or under the Central Act;
