Section 51(2)(iii) in The M.P. Accommodation Control Act, 1961

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State of Madhya Pradesh - Subsection

Section 51(2)(iii) in The M.P. Accommodation Control Act, 1961

(iii)[ Notification No. 4434-3950-II-A (3), dated 14th August, 1968] [Published in MR Rajpatra, Part I, dated 23-8-1968, page 1205.]. - In exercise of the powers conferred by sub-section (3) of Section 1 of the Madhya Pradesh Accommodation Control Act, 1961 (No. 41 of 1961), the State Government hereby appoint the 15th August, 1968, as the date on which the said Act shall come into force in Ashta, Ichhawar and Berasia Municipal areas of Sehore District.

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State of Madhya Pradesh - Subsection

Section 51(2)(iii) in The M.P. Accommodation Control Act, 1961