Section 5 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975
5.
Transfer of the Authority land shall be as under :-(a)By direct negotiations with the party; or(b)By public auction; or(c)By inviting tenders; or(d)Under Concessional terms.
