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[Cites 0, Cited by 0] [Section 301] [Entire Act]

State of Goa - Subsection

Section 301(3) in The City of Panaji Corporation Act, 2002

(3)When a number is put up or painted on any premises under the orders of the Commissioner in accordance with clause (d) of sub-section (1), the expense of such work shall be payable by the owner of the premises.