Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146(1)] [Section 146] [Entire Act]

NCT Delhi - Subsection

Section 146(1)(d) in The New Delhi Municipal Council Act, 1994

(d)formulate proposals as to-
(i)the existing or future water supply requirements of New Delhi;
(ii)the existing or future sewage collection requirement in New Delhi including proposals for the manner in which and the place or places at which sewage should be carried and collected.