Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Rajasthan Rajya Vidyut Prasaran Nigam ... on 28 July, 2017
Bench: R.K. Agrawal, Mohan M. Shantanagoudar
ITEM NO.22 COURT NO.9 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No............../2017
Diary No.19783/2017
(Arising out of impugned final judgment and order dated 14-02-2017
in DBITA No.17/2017 passed by the High Court Of Rajasthan At
Jaipur)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD Respondent(s)
IA NO.60053/2017 (APPLICATION FOR C/DELAY IN FILING)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Sanjai Kumar Pathak, Adv.
Ms. Sadhna Sandhu, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No.16252/2014.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.08.02 12:55:13 IST Reason: