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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 19 December, 2023

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~C17
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CO.PET. 292/2004

                                       PACIFIC CONVERGENCE CORPN. LTD.                                                     ..... Petitioner
                                                    Through:

                                                                            versus

                                       DATA ACCESS (INDIA) LTD.           ..... Respondent
                                                     Through: Ms. Pallavi Shali, Adv. for
                                                              applicant    in     CA     Nos.
                                                              1864/2011, 3176/16.
                                                              Mr. YP Narula, Sr. Advocate
                                                              with Mr. Abhey Narula,
                                                              Advocate for Canara Bank.


                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 19.12.2023 CO.APPL. 1864/2011, CO.APPL. 3176/2016 The matter cannot be taken up today due to paucity of time. Re-notify on 21.12.2023.

DHARMESH SHARMA, J.

DECEMBER 19, 2023/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/12/2023 at 22:59:05