Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 19 December, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Ms. Pallavi Shali, Adv. for
applicant in CA Nos.
1864/2011, 3176/16.
Mr. YP Narula, Sr. Advocate
with Mr. Abhey Narula,
Advocate for Canara Bank.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 19.12.2023 CO.APPL. 1864/2011, CO.APPL. 3176/2016 The matter cannot be taken up today due to paucity of time. Re-notify on 21.12.2023.
DHARMESH SHARMA, J.
DECEMBER 19, 2023/sm This is a digitally signed order.
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