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[Cites 0, Cited by 0] [Section 1] [Entire Act]

International Treaty - Subsection

Section 1(d) in United Nations Convention On Biological Diversity

(d)In the case of imminent or grave danger or damage, originating under its jurisdiction or control, to biological diversity within the area under jurisdiction of other States or in areas beyond the limits of national jurisdiction, notify immediately the potentially affected States of such danger or damage, as well as initiate action to prevent or minimise such danger or damage; and