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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

Nagpur Province - Subsection

Section 78(1)(b) in The City of Nagpur Corporation Act, 1948

(b)the balance standing to the credit of the Civil Station Sub-Committee, Nagpur, and the City Municipal Committee, Nagpur, on the day when the Act comes into force;