Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 43 in The Chit Funds Act, 1982 43. Subscribers’ dues to be first charge on chit assets.— Any amount due to the subscriber from a foreman in relation to the chit business shall be a first charge on the chit assets.
