Section 6(15) in The Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998
(15)Partnership (Article 41)(i)Where the capital is below Rs. 5,000/- ......................................................................................................... 100-00(ii)In any other case ......................................................................................................................................... 500-00(iii)Dissolution of partnership ............................................................................................................. 5% Market ValueIn any other case ................................................................................................................................................ .500
