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[Cites 0, Cited by 0] [Section 42A] [Entire Act]

State of Kerala - Subsection

Section 42A(7) in Kerala Municipality Act, 1994

(7)The officers of the Municipality shall attend the meeting of the Ward Sabha as required by the Chairperson and an officer nominated by the Council as the co-ordinator of the Ward Sabha, shall assist the convenor in convening its meetings, recording its decisions in the minutes book and also in taking follow up action thereon.