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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(d) in The M.P. Homoeopathy Council (Publication of Register and Appeal) Rules, 2000

(d)the number of practitioners whose names have been restored to the register during the period of five years preceding the revision of the register; and