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Union of India - Section

Section 397 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

397.

Retaining Fee may be paid to officers at the scale mentioned in Regulation 396, provided the following conditions are fulfilled:
(a)the officer has completed the prescribed obligatory training;
(b)he has maintained a satisfactory standard of efficiency whilst borne in the Indian Naval Ships; and
(c)his conduct during the actual service in the Indian Navy and in civil life is satisfactory.