Delhi High Court - Orders
State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 25 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017 & CRL.M.A. 1346/2016
STATE (GNCT 0F DELHI) ..... Appellant
Through: Ms. Manjeet Arya, APP for the State.
SI Surender Kumar, Crime Branch.
versus
NETRAPAL SINGH & ORS ..... Respondents
Through: Mr. Arshdeep Singh Khurana,
Mr. Hitesh Rai and Mr. Harsh
Srivastava, Advocates for R-1, 3 and
4.
Mr. Hirein Sharma and Ms. Meena
Chaudhary Sharma, Advocates for
R-5 to 9.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 25.05.2023
1. Learned counsel appearing on behalf of the respondents seeks time to place on record a judgment on which he seeks to place reliance upon. Let the same be done before the next date of hearing, with an advance copy to learned APP for the State.
2. Arguments heard in part.
3. List for further arguments on 31.07.2023.
AMIT SHARMA, J MAY 25, 2023/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:00:55